Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Kerala - Subsection Section 26(1) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 (1)The Government may, by notification in the Gazette, make rules to carry out all or any of the purposes of this Act.
