Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 158(2)] [Section 158] [Entire Act]

State of Punjab - Subsection

Section 158(2)(xxii) in The Punjab Land Revenue Act, 1887

(xxii)any claim arising out of the enforcement of an agreement to render public service in lieu of paying land-revenue; or