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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(xxxiv) in Kerala Veterinary and Animal Sciences University Act, 2010

(xxxiv)to lay down for teachers of affiliated colleges and University teachers, service conditions including code of conduct, work load, student's feed back, norms of performance appraisal, and such other instructions or directions, as in the opinion of the University, may be necessary in academic matters;