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State of Jammu-Kashmir - Section

Section 278 in The Jammu and Kashmir State Ranbir Penal Code, 1989

278. Making atmosphere noxious to health.

- Whoever voluntarily vitiates the atmosphere in any place so as to make it noxious to the health of persons in general dwelling or carrying on business in the neighborhood or passing along a public way, shall be punished with fine which may extend to [five hundredrupees] [Substituted by Act III of 1967.].