Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Assam - Subsection Section 21(c) in Assam Ganja and Bhang Prohibition Act, 1958 (c)use or keeping of any implement or apparatus for the manufacture of Bhang for social, religious, medicinal and scientific purposes.
