Supreme Court - Daily Orders
Commnr. Of Customs, Pune vs M/S. Dabhol Power Co. on 20 April, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.801 COURT NO.14 SECTION III
(Mentioned)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8094-8096/2004
COMMNR. OF CUSTOMS, PUNE Appellant(s)
VERSUS
M/S. DABHOL POWER CO. Respondent(s)
Date : 20/04/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Parties
Ms. Nisha Bagchi, Adv. (Mentioned by)
Mr. B. Krishna Prasad, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The instant appeals, appearing as Item No. 36 in the Weekly List, may not be listed this week, as prayed for.
(Nidhi Ahuja) (Suman Jain)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2015.04.20
17:34:19 IST
Reason: