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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of West Bengal - Subsection

Section 49(1) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(1)The West Bengal Clinical Establishment Regulatory Commission shall maintain proper accounts and other relevant records and prepare annual statement of accounts in such form as may be notified by the State Government in consultation with the Comptroller and Auditor General of India.