Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] State of Kerala - Subsection Section 30(1)(d) in Kerala Police Act, 1960 (d)cause the mains and pipes of any area to be shut off so as to give greater pressure of water in the place where the fire has occurred ;