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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Punjab - Subsection

Section 63(2) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(2)In connection with the discharge of the functions under the Act and regulations there under, the Commission may, if it thinks fit, direct a notice of inquiry to be issued and proceed with the matter in a manner provided under Chapter 11 of these regulations.