Gauhati High Court
Page No.# 1/3 vs The Union Of India And 5 Ors on 26 November, 2020
Author: Achintya Malla Bujor Barua
Bench: Achintya Malla Bujor Barua
Page No.# 1/3
GAHC010228972019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/7077/2019
ASSAM UNIVERSITY SC AND ST EMPLOYEES WELFARE ASSOCIATION
(AUSEWA) AND 4 ORS.
REP. BY ITS PRESIDENT AND SECRETARY, OFFICE ADDRESS- ASSAM
UNIVERSITY, SILCHAR, CAMPUS, DIST. CACHAR, ASSAM, PIN-788011
2: RAVI RAJWANSHI
S/O DR. BECHE LAL RAJWANSHI
ASSISTANT PROFESSOR
DEPTT. OF BIOTECHNOLOGY
ASSAM UNIVERSITY
SILCHAR
PRESIDENT ASSAM UNIVERSITY SC AND ST EMPLOYEES WELFARE
ASSOCIATION (AUSEWA)
R/O RANGIRKHARI
SILCHAR
DIST. CACHAR ASSAM
PIN-788005
3: RANJIT DAS
S/O LT. SURESH CHANDRA DAS
ASSISTANT FINANCE SECTION
SECREATRY
ASSAM UNIVERSITY SC AND ST EMPLOYEES WELFARE ASSOCIATION
(AUSEWA)
R/O PUSHPA BIHAR LANE
MEHERPUR
SILCHAR
DIST. CACHAR
ASSAM
PIN-788015
4: OSOR PERTIN
M TECH IN ELECTRONIC AND COMMUNICATION ENGINEERING
ST CATEGORY CANDIDATE
Page No.# 2/3
R/O- VILL- BOLUNG 1
NEAR GOVT HS SCHOOL
DIST- LOWER DIBANG VALLEY
ARUNACHAL PRADESH
PIN- 792110
PRSENT R/O- SILCHAR TOWN
DIST- CACHAR
ASSAM
5: JAGADISH HANSA
S/O- TIKESWAR HANSA
SC CANDIDATE
PH.D BIOTECHNOLOGY DEPTT
PERMANENT R/O- VILL AND P.O- KINDIRA
SAMBALPUR
ODISHA
PIN- 768222
C/O- RANJIT DAS SILCHAR
DIST- CACHAR
ASSAM
PIN- 78801
VERSUS
THE UNION OF INDIA AND 5 ORS.
REP. BY THE SECRETARY TO THE MINISTRY OF HUMAN RESOURCE
DEVELOPMENT, DEPTT. OF HIGHER EDUCATION, SHASTRI BHAWAN,
NEW DELHI-110011
2:THE VICE CHANCELLOR CUM CHAIRPERSON
EXECUTIVE COUNCIL
ASSAM UNIVERSITY
SILCHAR
CACHAR
ASSAM
PIN- 788011
3:THE REGISTRAR
ASSAM UNIVERSITY
SILCHAR
CACHAR
ASSAM
PIN- 788011
4:DR L N SETHI
THE LIAISON OFFICER (FOR SC
ST AND PWD)
ASSAM UNIVERSITY
Page No.# 3/3
SILCHAR
DIST- CACHAR
ASSAM
PIN- 788011
5:THE SECRETARY TO THE GOVT OF INDIA
MIN OF PERSONNEL
PUBLIC GRIEVANCES AND PENSION
DEPTT OF PERSONNEL AND TRAINING
NORTH BLOCK
NEW DELHI
PIN- 110001
6:THE UNIVERSITY GRANT COMMISSION
TO BE REP. BY ITS SECRETARY/CHAIRPERSON BAHADUR SHAH ZAFAR
MARG
NEW DELHI
PIN- 11000
Advocate for the Petitioner : MR. B PURKAYASTHA
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
ORDER
26.11.2020 On the prayer of Mr. S. Sutradhar, learned counsel for the petitioners, the matter stands adjourned. It is stated that the consent of the learned counsel for the parties has been taken.
List again.
JUDGE Comparing Assistant