Section 2(1)(r) in The Digital Signature (End entity) Rules, 2015

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Union of India - Subsection

Section 2(1)(r) in The Digital Signature (End entity) Rules, 2015

(r)"parallel signatures" means one or more independent signature over the same electronic record in which the ordering of the signatures is not important;

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Union of India - Subsection

Section 2(1)(r) in The Digital Signature (End entity) Rules, 2015