Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Haryana - Subsection Section 3(ii) in The Faridabad Complex Water-Supply Bye-laws (ii)No person shall wilfully or negligently cause the water from the stand post to run to waste and every person after using the stand post shall turn off the tap.
