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State of Uttar Pradesh - Section

Section 28 in U.P. State Co-operative Societies Election Rules, 2014

28.

The District Assistant Co-operative Election Officer/ the Divisional Co-operative Election Officer/ the competent authority shall under the provisions of the proviso to sub-section (5) of section 29 of the Act, reserve the constituencies/ areas for the reserved seats and such reservation shall be done by placing the names of such constituencies/areas from where the election of the members of the Committee of Management is to be, in the Hindi alphabetical order in rotation to the extent necessary for the reservation of seats:Provided that the areas so reserved shall be allotted in the Hindi alphabets order as follows: -
(1)One for the Scheduled Castes/ the Scheduled Tribes;
(2)One for the Other Backward Classes of the citizen;
(3)Two for women:Provided further that where the letter of more than one constituency is the same, there is such cases, the reservation shall be regulated by the next letter of name of a constituency.