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Indian Nursing Council, Thr Its ... vs Kalahandi School Of Nursing on 9 January, 2017

     ITEM NO.75                             REGISTRAR COURT. 1                      SECTION XIA

                                       S U P R E M E C O U R T O F         I N D I A
                                               RECORD OF PROCEEDINGS


                                       BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

         Petition(s) for Special Leave to Appeal (C) No(s).                         17398/2016


     INDIAN NURSING COUNCIL, THR ITS SECRETARY                                 Petitioner(s)

                                                          VERSUS

     KALAHANDI SCHOOL OF NURSING AND ORS.                                      Respondent(s)

     (with interim relief and office report)


     Date : 09/01/2017 This petition was called on for hearing today.


     For Petitioner(s)
                                            Mr V.S.R.Krishna, Adv.
                                            Mr. T. Mahipal,Adv.

     For Respondent(s)
                                             Mr. Nikilesh Ramachandran,Adv.



                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Despite last opportunity having been granted respondent no.1 has not filed counter affidavit as such, further opportunity is declined.

None appears for respondent nos. 2 and 5 despite due service.

Await service/track report in respect of respondent nos.

3 and 4.

List again on 3.2.2017.

(PAWAN DEV KOTWAL) Registrar