Supreme Court - Daily Orders
A. Hafeezur Rahman vs Deputy Superintendent Of Police on 13 March, 2023
Bench: K.M. Joseph, B.V. Nagarathna
ITEM NO.17 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34678/2022
(Arising out of impugned final judgment and order dated 24-03-2021
in CMA No. 96/2012 passed by the High Court Of Judicature At
Madras)
A. HAFEEZUR RAHMAN Petitioner(s)
VERSUS
DEPUTY SUPERINTENDENT OF POLICE & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.33724/2023-CONDONATION OF DELAY
IN FILING and IA No.33726/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.33725/2023-CONDONATION OF DELAY IN
REFILING / CURING THE DEFECTS )
Date : 13-03-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Rahamathulla Kothwal, Adv.
Mrs. Siddika Aisha, Adv.
Mr. Md Sharuk Ali, Adv.
Mr. Raghav Gupta, Adv.
Mr. Kumail Abbas, Adv.
Mr. Adeel Ahmed, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Mr. Sanjay R. Hegde, learned senior counsel appearing on behalf of the petitioner seeks permission to withdraw the special leave petition without prejudice to all the remedies available to the petitioner in law.
Signature Not Verified
The special leave petitioner is dismissed as withdrawn without Digitally signed by Jagdish Kumar Date: 2023.03.14 prejudice to all the remedies available to the petitioner in law. 17:07:26 IST Reason:
(JAGDISH KUMAR) (RENU KAPOOR)
COURT MASTER (SH) ASSISTANT REGISTRAR