Calcutta High Court (Appellete Side)
(Asit Baran Mahapatra vs State & Ors.) on 19 July, 2021
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
14 19.07.2021 jb.
W.P.A. 22384 of 2019 (Asit Baran Mahapatra vs. State & Ors.) None appears on behalf of either of the parties nor is any accommodation prayed for on their behalf.
This matter was last adjourned on 9th July, 2021 when none had appeared on behalf of either of the parties. It appears that the petitioner is not interested in proceeding with this writ petition.
Accordingly, W.P.A. 22384 of 2019 is dismissed for default.
There shall be no order as to costs.
(Ravi Krishan Kapur, J.)