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Madhya Pradesh High Court

Nidhi Samadhiya vs Superintended Of Police on 13 December, 2021

Author: Rohit Arya

Bench: Rohit Arya

MCRC.61166/2021 1 HIGH COURT OF MADHYA PRADESH Misc. Cri. Case No. 61166/2021 (Nidhi Samadhiya vs. State of MP & Anr.) Gwalior, Dated: 13.12.2021 Shri Hemant Singh Rana, learned counsel for the applicant. Shri Vijay Sunderam, learned Panel Lawyer, for the State. Learned Panel Lawyer prays for time to seek instructions. List immediately after winter vacation.

(ROHIT ARYA) JUDGE (Yog) YOGESH VERMA 2021.12.14 VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00' 12:23:26 +05'30'