Supreme Court - Daily Orders
M.V. Prakash vs State Represented By Insepctor Of ... on 16 January, 2017
Author: A.M. Khanwilkar
Bench: A.M. Khanwilkar
ITEM NO.28 COURT NO.7 SECTION IIC
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1057/2015
(Arising out of impugned final judgment and order dated 24/02/2014
in CRLOP No. 18452/2010 passed by the High Court of Judicature at
Madras)
M.V. PRAKASH Petitioner(s)
VERSUS
STATE REPRESENTED BY INSEPCTOR OF POLICE, T-1
AMBATTUR POLICE STATION, CHENNAI & ANR. Respondent(s)
(Office report for directions)
Date : 16/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
[IN CHAMBER]
For Petitioner(s)
Mr. Rajeev Maheshwaranand Roy,Adv.
For Respondent(s) Mr. K. K. Mani,Adv.
Ms. T.Archana,Adv.
Mr. Mayur R.Shah,Adv.
Mr. S.Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Office report indicates that counsel for the petitioner has filed proof of service on caveator on 15th December, 2016.
Registry to proceed further.
(Anita Malhotra) Signature Not Verified (Saroj Kumari Gaur) Court Master Digitally signed by ANITA MALHOTRA Date: 2017.01.18 Court Master 17:13:46 IST Reason: