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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2) in The Merchant Shipping (Fire Appliances) Rules, 1969

(2)The spraying nozzles shall be of such a type, sufficient in number and so arranged as to ensure distribution of water spray such as will effectively extinguish oil on fire in the spaces protected thereby. Spraying nozzles shall be fitted above bilges, tank tops and other areas over which oil fuel is liable to spread and above other main fire hazards in the spaces to be protected.