Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51B(2)] [Section 51B] [Entire Act] State of Bihar - Subsection Section 51B(2)(e) in The Bengal Drainage Act, 1880 (e)specify the amount of such sums due from each tenant or person holding land, land the date on which it became due, and