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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1) in The Gas Cylinders Rules, 2016

(1)No person shall import any gas cylinders filled or intended to be filled with any compressed gas except under and in accordance with the conditions of a license granted under these rules and the relevant provisions of Foreign Trade (Development And Regulation) Act, 1992 (22 of 1992).