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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(5) in Chandigarh Milk Colony Allotment of Sites Rules, 1975

(5)If the applicant fails to deposit 15 per cent of the premium under sub- rule (4) within 30 days of the receipt of the letter of allotment, the Estate Officer may forfeit the whole or part of the earnest money.