Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 16 in The Chhattisgarh Tonahi Pratadna Nivaran Act, 2005

16. Power to make Rule.

- The State Government may, by notification make the rules to carry out the provisions of this Act.Every rule made under this Act by the State Government shall be laid, as soon as may be after it is made, before the State Legislature.