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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Gujarat - Subsection

Section 42(1)(i) in Kamdhenu University Act, 2009

(i)the subscriber to the fund shall be entitled to interest on the balance in his provident fund account at the same rate at which the servant of the State Government is for the time being entitled to on the balance in his provident fund account; and