Delhi High Court - Orders
Naveen Kumar And Anr vs Union Of India And Anr on 23 January, 2019
$~42-44&52.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 739/2019 & C.Ms.No.3249-50/2019
NAVEEN KUMAR AND ANR. ..... Petitioners
Through: Mr.Ghanshyam Sharma, Adv.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr.Sanjib Kumar Mohanty, Adv.
with Mr.Amit Acharya, Adv. for R-1&2.
+ W.P.(C) 741/2019 & C.Ms.No.3252-53/2019.
PREETI SETH AND ANR. ..... Petitioner
Through: Ms.Shweta Bharti, Adv. with
Ms.Jyoti Chaudhary, Mr.Avinash Singh, Advs.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr.Siddharth Khatan, Adv.
+ W.P.(C) 744/2019 & C.Ms.No.3258-59/2019
JITENDER KUMAR ..... Petitioner
Through: Mr.Rajnish Sinha, Adv. with
Ms.Swati, Adv.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr.Vikram Jetly, CGSC
+ W.P.(C) 771/2019 & C.Ms.No.3427-28/2019.
AMRIT PAL KAUR ..... Petitioner
Through: Mr.Geet Ahuja, Adv.
Versus
UNION OF INDIA & ANR ..... Respondent
Through: Mr.Vivek Goyal, CGSC with
Mr.Pawan Pathak, Adv.
ORDER
% 23.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.
List on 25.01.2019.
BY ORDER (COURT MASTER) JANUARY 23, 2019 'anb'