Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Delhi High Court - Orders

Naveen Kumar And Anr vs Union Of India And Anr on 23 January, 2019

$~42-44&52.
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+   W.P.(C) 739/2019 & C.Ms.No.3249-50/2019
    NAVEEN KUMAR AND ANR.                ..... Petitioners
                 Through: Mr.Ghanshyam Sharma, Adv.
            Versus
    UNION OF INDIA AND ANR.                       ..... Respondents
                     Through: Mr.Sanjib Kumar Mohanty, Adv.
                     with Mr.Amit Acharya, Adv. for R-1&2.
+   W.P.(C) 741/2019 & C.Ms.No.3252-53/2019.
    PREETI SETH AND ANR.                        ..... Petitioner
                   Through: Ms.Shweta Bharti, Adv. with
                   Ms.Jyoti Chaudhary, Mr.Avinash Singh, Advs.
              Versus
    UNION OF INDIA AND ANR.                 ..... Respondents
                  Through: Mr.Siddharth Khatan, Adv.
+   W.P.(C) 744/2019 & C.Ms.No.3258-59/2019
    JITENDER KUMAR                                   ..... Petitioner
                  Through: Mr.Rajnish            Sinha,      Adv.     with
                  Ms.Swati, Adv.
             Versus
    UNION OF INDIA AND ANR.                     ..... Respondents
                     Through: Mr.Vikram Jetly, CGSC
+   W.P.(C) 771/2019 & C.Ms.No.3427-28/2019.
    AMRIT PAL KAUR                                 ..... Petitioner
                  Through:        Mr.Geet Ahuja, Adv.
             Versus
    UNION OF INDIA & ANR                 ..... Respondent
                  Through: Mr.Vivek Goyal, CGSC with
                  Mr.Pawan Pathak, Adv.

                     ORDER

% 23.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.

List on 25.01.2019.

BY ORDER (COURT MASTER) JANUARY 23, 2019 'anb'