Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Jharkhand - Subsection Section 27(3) in The Jharkhand Area Autonomous Council Act, 1994 (3)All issues placed before the Council shall be decided by the majority of members present in the meeting, but in case of equal votes, the Chairman shall exercise casting vote.
