Section 29(1)(iv) in Central Civil Services (Classification, Control & Appeal) Rules, 1965

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Union of India - Subsection

Section 29(1)(iv) in Central Civil Services (Classification, Control & Appeal) Rules, 1965

(iv)the Head of a Department directly under the Central Government, in the case of a Government servant serving in a department or office (not being the Secretariat or the Posts and Telegraphs Board), under the control of such Head of a Department; or

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Union of India - Subsection

Section 29(1)(iv) in Central Civil Services (Classification, Control & Appeal) Rules, 1965