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[Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act]

State of Himachal Pradesh - Subsection

Section 133(1)(c) in Himachal Pradesh Co-Operative Societies Rules, 1971

(c)state whether the order complained of was made by the Registrar or by any person other than the Registrar on whom the powers of the Registrar are conferred;