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Allahabad High Court

Smt.Sangeeta Yadav And Anr. vs State Of U.P.Through Principal ... on 30 May, 2013

Author: Anjani Kumar Mishra

Bench: Anjani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- WRIT - A No. - 63985 of 2012
 

 
Petitioner :- Smt.Sangeeta Yadav And Anr.
 
Respondent :- State Of U.P.Through Principal Secretary & Ors.
 
Counsel for Petitioner :- Deepak K.Jaiswal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.
 

List has been revised.

Counsel for the petitioner is present.

Learned Standing Counsel states that his file is not available.  The case is passed over of the day.

List in the first week of July, 2013.

Order Date :- 30.5.2013 Priyanka