Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 19 in Rules for Rate Contract with Small Scale Industries of Orissa registered with the Directorate of EP&M, Orissa 19. The offers, willingness letters and rate contracts shall be signed by an officer not below the rank of Assistant Director.
