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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(b) in The M.P. State Legal Services Authority Rules, 1996

(b)rendering assistance in complying with various legal requirements in order to secure the benefits under various schemes sponsored by or on behalf of the Central Government or the Government of Madhya Pradesh or any other public authority for the welfare of the general public or any section thereof.