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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(2)(b) in The States Reorganisation Act, 1956

(b)12 members to represent the territories specified in clauses (b), (c), (d) and (e) of sub-section (1) of section 7 who shall be chosen in such manner as may be prescribed. [* * * * *] [Sub-sections (3) and (4) omitted by Act 37 of 1957, Section 8(9) (with retrospective effect)]