Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67G(17)] [Section 67G] [Entire Act] State of Punjab - Subsection Section 67G(17)(b) in The Punjab Factory Rules, 1952 (b)All crossings, warning signs, gates and barriers shall be illuminated during hours of darkness.