Allahabad High Court
Gharelu Vidyut Upbhoghta Kalyan Samiti ... vs State Of U.P. & Others on 7 January, 2010
Bench: Chandramauli Kumar Prasad, Pankaj Mithal
Chief Justice's Court Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 49974 of 2009 Petitioner :- Gharelu Vidyut Upbhoghta Kalyan Samiti & Ors. Respondent :- State Of U.P. & Others Petitioner Counsel :- N.K. Pandey,K.N. Tripathi,Sudha Pandey,Vikas Tiwari Respondent Counsel :- C.S.C.,Ashish Nigam,H.P. Dubey,H.R. Mishra,R.N. Singh,Rajesh Tripathi,Shashi Nandan Hon'ble Chandramauli Kumar Prasad,Chief Justice Hon'ble Pankaj Mithal,J.
Illness slip has been filed by Mr. N.K. Pandey, counsel for the petitioners.
List in the next cause list peremptorily. Order Date :- 7.1.2010 SKS (Pankaj Mithal,J.) (C.K. Prasad, C.J.)