Supreme Court - Daily Orders
S Karthikeyan vs S Balasubramanian on 28 November, 2025
Author: Rajesh Bindal
Bench: Rajesh Bindal
ITEM NO.55 COURT NO.14 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 67692/2025
[Arising out of impugned final judgment and order dated 28-06-2024
in RCA No. 72/2021 passed by the Subordinate Judge at Alandur,
Tamil Nadu]
S KARTHIKEYAN Petitioner(s)
VERSUS
S BALASUBRAMANIAN Respondent(s)
(IA No. 307432/2025 - CONDONATION OF DELAY IN FILING)
Date : 28-11-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RAJESH BINDAL
HON'BLE MR. JUSTICE MANMOHAN
For Petitioner(s) :
Mr. Vishal Sinha, Adv.
Mr. K. Paari Vendhan, AOR
Ms. Lata Kumari, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner submitted that he may be permitted to withdraw the present petition as the petitioner will remove the objections raised by the Registry in the High Court.
The Special Leave Petition is, accordingly, dismissed as withdrawn with liberty as prayed for.
Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2025.11.29 (ANITA MALHOTRA) (AKSHAY KUMAR BHORIA) 12:13:00 IST Reason: AR-CUM-PS COURT MASTER