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Supreme Court - Daily Orders

S Karthikeyan vs S Balasubramanian on 28 November, 2025

Author: Rajesh Bindal

Bench: Rajesh Bindal

     ITEM NO.55                                COURT NO.14                    SECTION XII

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 67692/2025

     [Arising out of impugned final judgment and order dated 28-06-2024
     in RCA No. 72/2021 passed by the Subordinate Judge at Alandur,
     Tamil Nadu]

     S KARTHIKEYAN                                                            Petitioner(s)

                                                       VERSUS

     S BALASUBRAMANIAN                                                        Respondent(s)

     (IA No. 307432/2025 - CONDONATION OF DELAY IN FILING)

     Date : 28-11-2025 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE RAJESH BINDAL
                             HON'BLE MR. JUSTICE MANMOHAN

     For Petitioner(s) :
                                       Mr. Vishal Sinha, Adv.
                                       Mr. K. Paari Vendhan, AOR
                                       Ms. Lata Kumari, Adv.

     For Respondent(s) :

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel for the petitioner submitted that he may be permitted to withdraw the present petition as the petitioner will remove the objections raised by the Registry in the High Court.

The Special Leave Petition is, accordingly, dismissed as withdrawn with liberty as prayed for.



Signature Not Verified

Digitally signed by
ANITA MALHOTRA
Date: 2025.11.29
                         (ANITA MALHOTRA)                             (AKSHAY KUMAR BHORIA)
12:13:00 IST
Reason:                     AR-CUM-PS                                     COURT MASTER