Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(4) in Adoption Regulations, 2017

(4)The District Child Protection Unit shall be responsible for linking the Child Care Institution where adoptable children have been identified with Specialized Adoption Agency.