Supreme Court - Daily Orders
In Re.. Court On Its Own Motion vs Deepak Khosla on 22 September, 2025
ITEM NO.23 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SUO MOTO CONTEMPT PETITION(CRIMINAL) No(s). 1/2016
IN RE.. COURT ON ITS OWN MOTION Petitioner(s)
VERSUS
DEEPAK KHOSLA Respondent(s)
(IA No. 81526/2023 - CONDONATION OF DELAY IN FILING
IA No. 114990/2023 - CORRECTION OF MISTAKES IN THE JUDGMENT
IA No. 162761/2022 - EXEMPTION FROM PERSONAL APPEARANCE
IA No. 53875/2023 - EXTENSION OF TIME
IA No. 13983/2018 - I/A TO PLACE ON RECORD A COPY OF THE APPLI.
CONTAINING THE APPELLANTS APOLOGY FILED BEFORE THE DELHI
IA No. 92718/2023 - INITIATING CRIMINAL PROCESSDINGS U/S 340 OF
CRPC
IA No. 77212/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 199887/2023 - RECALLING THE COURTS ORDER
IA No. 199585/2023 - RECALLING THE COURTS ORDER
WITH
SLP(Crl) D 12309/2016 (II-D)
IA No. 12567/2016 - Appl. seeking correction of the order dt
9.5.2016
Crl.A. D 12723/2016 (II-D)
FOR PERMISSION TO APPEAR AND ARGUE IN PERSON ON IA 6837/2016
FOR [place on record compliance of order dt. 18.04.16 ] ON IA
53200/2016
FOR [place on record compliance of order dt. 18.04.16 ] ON IA
12328/2016
FOR APPLICATION FOR PERMISSION ON IA 32430/2023
IA No. 32430/2023 - APPLICATION FOR PERMISSION
IA No. 6837/2016 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 53200/2016 - place on record compliance of order dt.
18.04.16
IA No. 12328/2016 - place on record compliance of order dt.
18.04.16
C.A. No. 6491/2022 (XVII)
FOR EX-PARTE STAY ON IA 132668/2022
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
132671/2022
Signature Not Verified
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 200074/2022
Digitally signed by
NARENDRA PRASAD
Date: 2025.09.23
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 92762/2023
14:13:15 IST
Reason:
FOR DISMISSAL OF APPEAL ON IA 95790/2023
FOR CLARIFICATION/DIRECTION ON IA 114986/2023
1
IA No. 92762/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 200074/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 114986/2023 - CLARIFICATION/DIRECTION
IA No. 95790/2023 - DISMISSAL OF APPEAL
IA No. 132668/2022 - EX-PARTE STAY
IA No. 132671/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
SLP(C) No. 24191/2022 (XIV) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 204597/2022 FOR APPLICATION FOR PERMISSION ON IA 2367/2023 FOR INITIATING CRIMINAL PROCESSDINGS U/S 340 OF CRPC ON IA 92772/2023 FOR DISMISSAL OF APPEAL ON IA 95825/2023 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 102678/2023 FOR APPLICATION FOR TAKING ON RECORD ON IA 124746/2023 FOR APPLICATION FOR TAKING ON RECORD ON IA 129019/2023 FOR PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS ON IA 199140/2023 FOR VACATING STAY ON IA 216380/2023 FOR VACATING STAY ON IA 204914/2024 IA No. 2367/2023 - APPLICATION FOR PERMISSION IA No. 124746/2023 - APPLICATION FOR TAKING ON RECORD IA No. 129019/2023 - APPLICATION FOR TAKING ON RECORD IA No. 95825/2023 - DISMISSAL OF APPEAL IA No. 204597/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 92772/2023 - INITIATING CRIMINAL PROCESSDINGS U/S 340 OF CRPC IA No. 102678/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 199140/2023 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS IA No. 204914/2024 - VACATING STAY IA No. 216380/2023 - VACATING STAY Date : 22-09-2025 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE K. VINOD CHANDRAN For Petitioner(s) : Mr. Jay Savla, Sr. Adv.
Mr. Anand Mohan Mishra, Adv.
Mr. Jasdeep Singh Dhillon, AOR Mr. Prabhat Chaurasia, Adv.
Mr. Anirudh Jamwal, Adv.
Mr. Aditya Bajaj, Adv.
Ms. Kenisha Savla, Adv.
Mr. Arpit Shukla, AOR Mr. Deepak Khosla, Adv.
2Petitioner-in-person Mr. Shibu Devasia Olickal, AOR For Respondent(s) :
Mr. Jay Savla, Sr. Adv.
Mr. Anand Mohan Mishra, Adv. Mr. Jasdeep Singh Dhillon, AOR Mr. Prabhat Chaurasia, Adv. Mr. Anirudh Jamwal, Adv. Mr. Aditya Bajaj, Adv.
Ms. Kenisha Savla, Adv.
Mr. Arpit Shukla, AOR Mr. Deepak Khosla, Adv.
M/S. Equity Lex Associates, AOR UPON hearing the counsel, the Court made the following O R D E R List on a Non Miscellaneous Day after four weeks.
(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR ASSISTANT REGISTRAR 3