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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(44) in The Recognition Of Zoo Rules, 1992

(44)Every zoo shall submit an annual report of the activities of the zoo in respect of each financial year to the Central Zoo Authority. With respect to mini zoos, a consolidated report may be submitted by the Chief Wild Life Warden of the respective State/U.T.] [ Substituted by G.S.R. 520(E), dated 10.7.2001 (w.e.f. 11.7.2001).]Education And Research