Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(1) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

1.2These Rules shall be called "The Haryana State Central Co-operative Banks' Staff Service (Common Cadre) Rules, 1975" and shall come into force with immediate effect in supersession of all previous rules/instructions issued governing the service conditions etc. of the employees covered by the Rules.