Section 17(1)(c) in Maintenance of Internal Security Act, 1971

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Union of India - Subsection

Section 17(1)(c) in Maintenance of Internal Security Act, 1971

(c)where such foreigner enters or attempts to enter the local limits or is found within the local limits of such area adjoining the borders of India as may be specified in an order made under Section 139 of the Border Security Force Act, 1968, without a valid travel document, or

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Union of India - Subsection

Section 17(1)(c) in Maintenance of Internal Security Act, 1971