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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(15) in Adoption Regulations, 2017

(15)"pending adoptions" means those adoption matters, where the prospective adoptive parents are already registered for adoption or who have accepted the referral of a child from a Specialized Adoption Agency or Child Care Institution before the expiry, suspension or withdrawal of recognition of such Specialized Adoption Agency or Child Care Institution;