Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Supreme Court - Daily Orders

Satyapal Singh vs Uttar Pradesh Vitt Nigam on 22 October, 2018

Bench: Uday Umesh Lalit, D.Y. Chandrachud

     ITEM NO.27                              COURT NO.12                 SECTION XI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34259/2018

     (Arising out of impugned final judgment and order dated 23-05-2017
     in SA No. 607/2017 passed by the High Court Of Judicature At
     Allahabad)

     SATYAPAL SINGH & ANR.                                               Petitioner(s)

                                                     VERSUS

     UTTAR PRADESH VITT NIGAM & ORS.                                     Respondent(s)

     (CONDONATION OF DELAY IN FILING andEXEMPTION FROM FILING O.T. )

     Date : 22-10-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Petitioner(s)                   Mr. Pradeep Kumar Yadav, Adv.
                                         Mr./ Ms. Sheenu Chauhan, Adv.
                                         Mr. Sanjeev Malhotra, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

Pending applications, if any, shall also stand disposed of.

Signature Not Verified

(INDU MARWAH) (SUMAN JAIN) Digitally signed by BALA PARVATHI Date: 2018.10.23 COURT MASTER BRANCH OFFICER 16:00:08 IST Reason: