Supreme Court - Daily Orders
Satyapal Singh vs Uttar Pradesh Vitt Nigam on 22 October, 2018
Bench: Uday Umesh Lalit, D.Y. Chandrachud
ITEM NO.27 COURT NO.12 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34259/2018
(Arising out of impugned final judgment and order dated 23-05-2017
in SA No. 607/2017 passed by the High Court Of Judicature At
Allahabad)
SATYAPAL SINGH & ANR. Petitioner(s)
VERSUS
UTTAR PRADESH VITT NIGAM & ORS. Respondent(s)
(CONDONATION OF DELAY IN FILING andEXEMPTION FROM FILING O.T. )
Date : 22-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Pradeep Kumar Yadav, Adv.
Mr./ Ms. Sheenu Chauhan, Adv.
Mr. Sanjeev Malhotra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending applications, if any, shall also stand disposed of.
Signature Not Verified(INDU MARWAH) (SUMAN JAIN) Digitally signed by BALA PARVATHI Date: 2018.10.23 COURT MASTER BRANCH OFFICER 16:00:08 IST Reason: