Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act] State of Andhra Pradesh - Subsection Section 45(2)(d) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003 (d)The Home receiving sponsorship shall maintain proper and separate accounts of all receipts and payments for the programme and