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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(3) in The Assam Economic and Statistical Service Rules, 1973

(3)Joint Director of Economics and Statistics-Category III: Appointment shall be made by promotion from the select list prepared for this purpose from amongst eligible offices of Category IV who have rendered not less than 5 years of service in Category IV or a total of not less than eighteen years of service in the service on the first day of the year in which the selection for promotion is made.