Supreme Court - Daily Orders
Dy. Cit Surat, Gujarat vs M/S Priyanka Gems on 10 January, 2014
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ITEM NO.22 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2013
CC 22444/2013
(From the judgement and order dated 09/08/2012 in SCA No.17402/2011, of
The HIGH COURT OF GUJARAT AT AHMEDABAD)
DY. CIT SURAT, GUJARAT Petitioner(s)
VERSUS
M/S PRIYANKA GEMS Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 10/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Mohan Parasaran, SG
Mr. S. Wasim A. Qadri, Adv.
Ms. Sadhna Sandhu, Adv.
Mrs Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
[Usha Bhardwaj] [Sneh Bala Mehra] A.R-cum-P.S. Assistant Registrar