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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(3)(c) in Haryana Panchayati Raj Election Rules, 1994

(c)Where the money was deposited with the Returning Officer the latter shall return it to the candidate or his legal representative, as the case may be.