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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(2) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(2)For Sundays and holidays the daily routine shall include :
(a)Washing of clothing and bedding.
(b)Library reading.
(c)Recreational programmes, games, sports.
(d)Radio, television and recorded music.
(e)Properly planned excursions.
(f)Seminars, workshop etc.