Central Administrative Tribunal - Jammu
Bansi Lal vs Mohammad Aijaz Asad, Ias, ... on 24 March, 2026
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Central Administrative Tribunal
Jammu Bench, Jammu
Hearing through video conferencing
Contempt Application No. 61/230/2025
Arising out of
Transferred Application No. 61/3665/2020
This the 24t day of March, 2026
Hon'ble Mr. Sanjeev Gupta, Judicial Member
Hon'ble Ms. Pragya Sahay Saksena, Administrative Member
1. Bansi Lal
...Petitioner
(Through Advocate: Mr. Anuj Dewan Raina)
Versus
1. Mohammad Aijaz Asad, IAS Commissioner and others
..Respondents
(Through Advocate: Mr. Sudesh Magotra, A.A.G./Mr. Sahil Koul)
ARUN
KUMAR
ARUN
2026.03.28
KUMAR
13:09:41+
05'30'
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ORDER
(Per:- Pragya Sahay Saksena, Administrative Member) In the light of order dated 11.03.2026 passed by Hon'ble High Court of Jammu & Kashmir and Ladakh in WP (C) No. 3538 of 2025 titled UT of J&K and others Vs. Bansi Lal and others, nothing survives to be adjudicated in the instant Contempt Petition.
2. In view of the aforesaid order of the Hon'ble High Court, this Contempt Petition is closed.
3. Notices issued stand discharged.
(Pragya Sahay Saksena) (Sanjeev Gupta) Administrative Member Judicial Member Arun...
ARUN KUMAR ARUN 2026.03.28 KUMAR 13:09:41+ 05'30'