Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 371A(1)] [Article 371A] [Constitution] Constitution Subarticle Article 371A(1)(iii) in Constitution of India (iii)the term of office of, and the salaries and allowances, if any, to be paid to members of, the regional council;