Supreme Court - Daily Orders
Rojer Mathew vs South Indian Bank Ltd And Ors Chief ... on 29 May, 2019
Bench: Chief Justice, Aniruddha Bose
SLP(C) 15804/2017 etc.
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ITEM NO.1 COURT NO.1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 15804/2017
(Arising out of impugned final judgment and order dated 20-01-2017
in WA No. 2349/2016 passed by the High Court Of Kerala At
Ernakulam)
ROJER MATHEW Petitioner
VERSUS
SOUTH INDIAN BANK LTD.
CHIEF MANAGER & ORS. Respondents
WITH
W.P.(C) No. 279/2017 (PIL-W)
(IA No. 85128/2019 – CLARIFICATION/DIRECTION and IA No. 85126/2019
- INTERVENTION/IMPLEADMENT)
W.P.(C) No. 1129/2017 (PIL-W)
(FOR CLARIFICATION/DIRECTION ON IA 85141/2019)
Date : 29-05-2019 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
(VACATION BENCH)
For Petitioner
Mr. Anand Varma, AOR
Mr. Dhairya Madan, Adv.
Ms. Shweta Singh, Adv.
Mr. Renjith B. Marar, Adv.
Ms. Lakshmi N. Kaimal, AOR
Ms. Mayuri Raghuvanshi, AOR
For Respondents
Mr. Vikramjit Banerjee, ASG
Mr. R. Balasubramanian, Sr. Adv.
Mr. Rajan Kumar Chourasia, Adv.
Signature Not Verified Mr. Raj Bahadur Yadav, AOR
Digitally signed by
DEEPAK GUGLANI
Date: 2019.05.29
Mr. A.K. Sharma, Adv.
15:11:54 IST
Reason: Mr. G.S. Makker, Adv.
Mr. Bharat Singh, Adv.
Mrs. Anil Katiyar, AOR
Mr. Mukesh Kumar Maroria, AOR
SLP(C) 15804/2017 etc.
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Mr. Parag Tripathi, Sr. Adv.
Mr. Mahesh Agrawala, Adv.
Mr. Himanshu Satija, Adv.
Mr. Nishant Rao, Adv.
Mr. E.C. Agrawala, AOR
Mr. P.I. Jose, AOR
Mr. Zoheb Hossain, AOR
M/s. Saharya & Co., AOR
Ms. Diksha Rai, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A. No. 85126/2019 in W.P.(C) No. 279/2017 seeking impleadment is allowed.
Prayer made in the applications is for extension of the term of Shri Justice V.K. Jain, Judicial Member, National Consumer Disputes Redressal Commission, which is expiring on 29.5.2019. On due consideration, we grant extension of time by one year or till the process of fresh appointment is completed, whichever is earlier.
I.A. No. 85128/2019 in W.P.(C) No. 279/2017 and I.A. No. 85141/2019 in W.P.(C) No. 1129/2017 are accordingly disposed of.
(Deepak Guglani) (Anand Prakash)
Court Master Court Master